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[Cites 0, Cited by 0] [Section 21A(2)] [Section 21A] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 21A(2)(b) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(b)in consultation with the parent Ministry/Department/Public Sector Undertakings and Statutory or Autonomous Body, as the case may be, for absorption of such person.