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Union of India - Section

Section 5 in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977

5. [ Specific commodities to be packed and sold in recommended standard packages [Substituted by G.S.R. 425(E), dated 17-7-2006 (w.e.f. 13-1-2007).]

.-The commodities specified in the Third Schedule shall be packed for sale, distribution or delivery in such standard quantities as are specified in that Schedule:Provided that if a commodity specified in the Third Schedule is packed in a size other than that prescribed in that Schedule, a declaration that "Not a standard pack size under the Standards of Weights and Measures (Packaged Commodities) Rules, 1977 "or "non-standard size under the Standards of Weights and Measures (Packaged Commodities) Rules, 1977 "shall be made prominently on the label of such package.]