Section 7(2)(a) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

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State of Uttar Pradesh - Subsection

Section 7(2)(a) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(a)in the event of death while in service, one-half of the superannuation pensions which would have been admissible to the officer had he retired on the date following the date of his death ; and

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State of Uttar Pradesh - Subsection

Section 7(2)(a) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972