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Delhi High Court - Orders

Rahul Sharma vs Registrar General High Court Of Delhi on 11 February, 2021

Author: Vipin Sanghi

Bench: Vipin Sanghi, Rekha Palli

                                $~10.
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         W.P.(C) 8132/2020 and CM APPL. 26393/2020
                                          RAHUL SHARMA                                    ..... Petitioner
                                                            Through:     Mr. Sumit Misra, Advocate.

                                                            versus

                                          REGISTRAR GENERAL
                                          HIGH COURT OF DELHI                             ..... Respondent
                                                            Through:     Mr. Raj Shekhar Rao, Advocate.

                                          CORAM:
                                          HON'BLE MR. JUSTICE VIPIN SANGHI
                                          HON'BLE MS. JUSTICE REKHA PALLI

                                                                     ORDER

% 11.02.2021 The order sheet shows that the matter is part-heard before a Bench comprising of Hon'ble Mr. Justice Manmohan & Hon'ble Mr. Justice Sanjeev Narula.

Accordingly, list the matter before the same bench on 16.02.2021, after obtaining orders of Hon'ble the Chief Justice.

VIPIN SANGHI, J REKHA PALLI, J FEBRUARY 11, 2021 B.S. Rohella Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:12.02.2021 18:54