Delhi High Court - Orders
Rahul Sharma vs Registrar General High Court Of Delhi on 11 February, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rekha Palli
$~10.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8132/2020 and CM APPL. 26393/2020
RAHUL SHARMA ..... Petitioner
Through: Mr. Sumit Misra, Advocate.
versus
REGISTRAR GENERAL
HIGH COURT OF DELHI ..... Respondent
Through: Mr. Raj Shekhar Rao, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 11.02.2021 The order sheet shows that the matter is part-heard before a Bench comprising of Hon'ble Mr. Justice Manmohan & Hon'ble Mr. Justice Sanjeev Narula.
Accordingly, list the matter before the same bench on 16.02.2021, after obtaining orders of Hon'ble the Chief Justice.
VIPIN SANGHI, J REKHA PALLI, J FEBRUARY 11, 2021 B.S. Rohella Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:12.02.2021 18:54