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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(5)(c) in West Bengal Consumer Protection Rules, 1987

(c)has become physically or mentally incapable of acting as such member ; or
(ca)[ has remained absent in three consecutive sittings of the District Forum without obtaining previous permission of the State Government, except for reasons beyond his control, or ;] [Inserted by Notification No. 530-DCA, dated 30.7.2001.]