Delhi High Court - Orders
Pcit-7, Delhi vs M/S Shardha Mh One Tv Network Pvt Ltd on 9 October, 2023
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 195/2023
PCIT-7, DELHI
..... Appellant
Through: Mr. Sunil Aggarwal, Mr.
Utkarsh Tiwari, Advocates.
versus
M/S SHARDHA MH ONE TV NETWORK PVT LTD
..... Respondent
Through: None.
CORAM:
JOINT REGISTRAR (JUDICIAL) BHAWANI SHARMA
ORDER
% 09.10.2023 CM No. 15572/2023 (application filed on behalf of the appellant/revenue seeking condonation of delay of 65 days in filing the appeal) File is placed before this Court vide order dated 06.09.2023 of the Hon'ble Court for completion of service.
As per office note, nothing fresh has been filed. Fresh notice be issued to the respondent to be served by all permissible modes on filing of PF within four weeks, returnable on 20.02.2024.
BHAWANI SHARMA JOINT REGISTRAR (JUDICIAL) OCTOBER 9, 2023/yo This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2023 at 13:39:40