Delhi High Court - Orders
Jaswinder Singh vs State (Govt. Of Nct Of Delhi) & Anr on 18 November, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 230/2020
CRL.M.A. 1038/2020 (for stay)
JASWINDER SINGH .... Petitioner
Represented by: None.
versus
STATE (GOVT. OF NCT OF DELHI) & ANR .... Respondent
Represented by: Mr.G.M.Farooqui, APP for the State
with SI Ravi, PS Kalkaji.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 18.11.2021 The hearing has been conducted through Video Conferencing.
1. None appears on behalf of the petitioner. Even on 9th July, 2021 none appeared on behalf of the petitioner nor steps have been taken to serve respondent No.2.
2. Petition and the application are dismissed for non prosecution.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
NOVEMBER 18, 2021 vk Signature Not Verified Digitally Signed By:JUSTICE CRL.M.C. 230/2020 Page 1 ofGUPTA MUKTA 1 Signing Date:18.11.2021 21:52:13