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Delhi High Court - Orders

Jaswinder Singh vs State (Govt. Of Nct Of Delhi) & Anr on 18 November, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

$~10
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 230/2020
       CRL.M.A. 1038/2020 (for stay)

       JASWINDER SINGH                                    .... Petitioner
               Represented by:         None.

                          versus

       STATE (GOVT. OF NCT OF DELHI) & ANR .... Respondent
                Represented by: Mr.G.M.Farooqui, APP for the State
                                with SI Ravi, PS Kalkaji.
       CORAM:
       HON'BLE MS. JUSTICE MUKTA GUPTA

                          ORDER

% 18.11.2021 The hearing has been conducted through Video Conferencing.

1. None appears on behalf of the petitioner. Even on 9th July, 2021 none appeared on behalf of the petitioner nor steps have been taken to serve respondent No.2.

2. Petition and the application are dismissed for non prosecution.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

NOVEMBER 18, 2021 vk Signature Not Verified Digitally Signed By:JUSTICE CRL.M.C. 230/2020 Page 1 ofGUPTA MUKTA 1 Signing Date:18.11.2021 21:52:13