Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act] Nagpur Province - Subsection Section 90(2)(i) in The City of Nagpur Corporation Act, 1948 (i)no portion thereof shall, without the previous sanction of the State Government, be applied to any purpose other than that for which it was borrowed; and