Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(1) in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016 (1)The guidelines or instructions issued by Department of Personnel and Training from time to time on matters in these regulations shall be followed.
