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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(6) in The Orissa Municipal Corporation Rules, 2004

(6)The Inspector of Local Works shall check and accord technical sanction of local works when submitted to him by the City Engineer.Chapter-VI Regulation of Factories, Trades and Operations and Protection and Development of Heritage Buildings