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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(15) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(15)"Ward Vending Committee" means a committee under the Chairmanship of the Ward Member formed in terms of bye-laws 6 for protecting the livelihoods of Street vendors in the ward while at the same time imposing reasonable restrictions, if necessary, for ensuring flow of traffic and for addressing concerns relating to public health and hygiene in the public interest.