Section 22 in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008
22.
The occupier of the factory shall maintain a computerized data bank for the parameters; indicated therein and cause to be maintained at the office of the company a register or record showing correctly the particulars mentioned in clauses (a) to (i) of sub-rule (1) of rule 19 and in addition the following particulars namely(i)the approved price that has to be paid for the Oil Palm fresh fruit bunches;(ii)the amount of authorized deduction, if any;(iii)the amount actually paid in cheque, and;(iv)the date of payment;
