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State of Odisha - Section

Section 2 in Orissa Government Vehicles (Control and Use) Rules, 1978

2.

[In these rules Government vehicles shall mean and include two - wheelers like Mopeds and Motor cycles and Cars, Trekkers, Station Wagons, Pickups, land rovers, buses, trucks, tractors, tankers and trailers placed at the disposal of Departments of Government, Heads of Departments and Heads of Offices for official use] [Substituted F.D. No.19834, dated 30.11.92.].