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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(1)(i) in The Jammu and Kashmir Employees Provident Funds and Miscellaneous Provisions Act, 1961

(i)the amount of accumulations in the provident fund shall be invested in such manner as the Government may direct;