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State of Bihar - Section

Section 33 in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

33. Obligations of the District Level Sports Association.

- Every District level Sports Association other than Bihar Olympic Associations shall;
(1)Conduct at least one inter-District level Championship, for the senior and juniors every year.
(2)Send its players and teams to participation at the State Level.
(3)Arrange to provide round the year training and coaching facilities for the players either by itself or in association with Bihar State Sports Council.
(4)Arrange to give such prizes, scholarship, medals and other facilities as would encourage the sports persons.Chapter - IX Miscellaneous