Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in West Bengal Land Reforms (Transfer of Holding) Rules, 1965. 2. Definition. In these rules. "section" means a section of the West Bengal Land Reforms Act, 1955 (West Bengal Act No. 10 of 1956).
