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State of Tamilnadu - Section

Section 54 in Tamil Nadu Entertainments Tax Rules, 1939

54. [ [Substituted by G.O. Ms. No. 2954, Revenue, dated the 8th November 1959.]

Where a form has been prescribed by these rules for the keeping or maintaining of any register or for submission of any return, only the appropriate form printed under the authority of the Government shall be used for the purpose.]