Delhi High Court - Orders
Falcon India (Customs Broker) vs Commissioner Of Customs (Airport & ... on 14 August, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 80/2022
FALCON INDIA (CUSTOMS BROKER) .....Appellant
Through: Mr. V.S. Negi, Adv.
versus
COMMISSIONER OF CUSTOMS (AIRPORT & GENERAL)
.....Respondent
Through: Mr. Anish Roy, SSC.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 14.08.2024 A request for accommodation is made on behalf of learned counsel for the appellant.
Acceding to the same, let this matter be called again on 07.11.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
AUGUST 14, 2024/neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/08/2024 at 20:46:47