Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 263 in Tamil Nadu District Municipalities Act, 1920 263. Sale in unlicensed private markets. - It shall not be lawful for any person to sell or expose for sale any animal or article in any unlicensed private market.
