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[Section 6]
[Entire Act]
State of Odisha - Subsection
Section 6(1) in The Orissa (State) Council of Culture Rules, 1990
| (a) | Chairman | .. | Chairman |
| (b) | Secretary, Government of India, Department of Culture or hisrepresentative (not below the rank of Joint Secretary toGovernment, of India.) | .. | Member |
| (c) | Secretary, to Government of Orissa, Department of Culture | .. | Member-Director |
| (d) | Presidents (or their nominees the Secretaries) of the StateAkademis | .. | Members |
| (e) | Director General, Indian Council for Cultural Relations | .. | Member |
| (f) | Three experts and creative artists out of those specified atclause (c) of sub-rule (2) of Rule 5 to be nominated by theChairman (one each from each Revenue Division) | .. | Members |
| (g) | Director of Culture, Orissa | .. | Member |
| (h) | Director, Eastern Zonal Cultural Centre | .. | Member |
| (i) | Such other experts or functionaries as may be associated onspecific occasion | .. | Member |
| (j) | Member-Secretary | .. | Member-Secretary |