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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa (State) Council of Culture Rules, 1990

(1)The Executive Board shall comprise the following members, namely :-
(a) Chairman .. Chairman
(b) Secretary, Government of India, Department of Culture or hisrepresentative (not below the rank of Joint Secretary toGovernment, of India.) .. Member
(c) Secretary, to Government of Orissa, Department of Culture .. Member-Director
(d) Presidents (or their nominees the Secretaries) of the StateAkademis .. Members
(e) Director General, Indian Council for Cultural Relations .. Member
(f) Three experts and creative artists out of those specified atclause (c) of sub-rule (2) of Rule 5 to be nominated by theChairman (one each from each Revenue Division) .. Members
(g) Director of Culture, Orissa .. Member
(h) Director, Eastern Zonal Cultural Centre .. Member
(i) Such other experts or functionaries as may be associated onspecific occasion .. Member
(j) Member-Secretary .. Member-Secretary