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Delhi High Court - Orders

Court On Its Own Motion vs Nemo on 10 April, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul

                          $~S-66
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CONT.CAS.(CRL) 4/2023
                                COURT ON ITS OWN MOTION                            ..... Petitioner
                                             Through:

                                                   versus

                                NEMO                                            ..... Respondent
                                                   Through:     Mr. Rakesh Kumar, CGSC with
                                                                Mr. Sunil, Advocate.
                                CORAM:
                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                HON'BLE MR. JUSTICE VIKAS MAHAJAN
                                                   ORDER

% 10.04.2023 At request of Mr. Rakesh Kumar, learned Central Government Standing Counsel appearing on behalf of Mr. Sushil K. Jain, the alleged contemnor, in order to enable the latter to remain present before this Court, on the next date, the hearing of the present suo-motu criminal contempt petition is adjourned.

Re-notify on 03.08.2023.

Copy of the order be uploaded on the website of this Court.

SIDDHARTH MRIDUL, J.

VIKAS MAHAJAN, J.

APRIL 10, 2023/at Signature Not Verified Click here to check corrigendum, if any Digitally Signed CONT.CAS.(CRL) 4/2023 Page 1 of 1 By:DURGESH NANDAN Signing Date:17.04.2023 11:04:06