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[Cites 0, Cited by 0] [Section 74(13)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(13)(c) in Rajasthan Muslim Wakf Regulations, 1964

(c)Individual allowances or stipends (other than servants) as per terms of the wakf deed as well as those not specified in the wakf deed.