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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(a) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(a)Every registered establishment before acquiring in animal or conducting any experiment on an animal/animals shall apply for permission of the Committee or the Institutional Animals Ethics Committee recognised for the purpose by the Committee along with the details contained in the specified format to the Member-Secretary of the Committee or the Institutional Animals Ethics Committee, as the case may be.