Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 23(1)] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(1)(a) in The Rajasthan Sales Tax Act, 1994 (a)for the timely payment of the amount of any tax or other sum payable by him under this Act; and