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[Cites 0, Cited by 0] [Section 115N] [Entire Act]

State of Uttar Pradesh - Subsection

Section 115N(1) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(1)Whenever the Land Management Committee proceeds to allot housing sites under Rule 115-L, or 115-M, it shall announce by beat of drum in the village the exact location of the sites to be allotted, the time, the date and venue of allotment.