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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(8) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(8)The names of the contesting candidates along with their symbols shall be displayed both at the entrance of the polling booths and inside the polling booth, above the ballot box to enable the elector to exercise his franchise without difficulty.