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Bengal Presidency - Section

Section 1160 in Police Regulations, Bengal , 1943

1160. Encashment of contingent bills at treasures of other districts.

- Whenever under the exigencies of the public service it is necessary that a contingent bill should be cashed at a treasury other than that at which it is ordinarily payable, it may be cashed at such treasury on presentation on the countersignature of the local Superintendent.