Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 56] [Entire Act] Union of India - Section Section 3 in The Drugs (Control) Act, 1950 3. Drugs to which this Act applies .The Central Government may, by notification in the Official Gazette, declare any drug to be a drug to which this Act applies.
