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Himachal Pradesh High Court

Tata Aig General Insurance Co. Ltd. vs . Abhijeet Singh & Anr. on 14 September, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

TATA AIG General Insurance Co. Ltd. Vs. Abhijeet Singh & anr.

FAO(MVA) No.310 of 2018 .

14.09.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant.

None for the respondents.

It is stated by the learned counsel for the appellant that Sh. G.S. Rathour, Advocate, who was representing respondent No.1, has expired. There is also no appearance on behalf of respondent No.2.

Therefore, let notice be issued to the respondents, returnable within four weeks, on taking steps within a period of one week.

List on 21st October, 2022.

( Sushil Kukreja ) Judge September 14, 2022 VH ::: Downloaded on - 14/09/2022 20:10:53 :::CIS