Gurcharan Singh vs . Hpsebl on 18 October, 2022

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Gurcharan Singh vs. HPSEBL .

Ex. Pet. No. 420/2021

18.10.2022 Present: Mr. M.L. Sharma, Advocate, for the petitioner.

Mr. Anil God, Advocate, for the respondents.

CMP No. 14437/2022 The application, as prayed for, is allowed. The execution petition is restored to its original number and position.

Ex. Pet. No. 420/2021

Learned counsel for the respondents prays for and is granted two weeks' time to fully comply with the judgment in question.

List on 15.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 18.10.2022 (pankaj) ::: Downloaded on - 19/10/2022 20:04:16 :::CIS

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