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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in Bio-Medical Waste Management Rules, 2016

(2)Occupier shall hand over segregated waste as per the Schedule-I to common bio-medical waste treatment facility for treatment, processing and final disposal:Provided that the lab and highly infectious bio-medical waste generated shall be pre-treated by equipment like autoclave or microwave.