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State of Odisha - Section

Section 1 in The Orissa Anatomy Act, 1975

1. Short title, extent and commencement.

(1)This Act may be called the Orissa Anatomy Act, 1975.
(2)It extends to the whole of the State of Orissa.
(3)It shall come into force on such date and in such areas as the State Government may by notification, appoint and different dates may be appointed for different areas.