Bombay High Court
Nitin S/O Babarao Gohatre And Another vs Education Officer (Secondary) Zilla ... on 7 July, 2022
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
1 wp5.20221.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
WRIT PETITION NO. 5 OF 2022
(Nitin s/o. Babarao Gohatre and another..vs.. The Education Officer (Sec.), zilla Parishad
Amravati and others)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Mr. N.R. Raut h/f Mr. N.B. Kalwaghe, Advocate for petitioners.
Mr. D.P. Thakare, Addl.G.P. for respondent No.1.
CORAM: A.S. CHANDURKAR AND URMILA JOSHI-PHALKE,JJ.
DATE : July 07, 2022 Issue notice to respondents, returnable after four weeks.
2. Mr. D.P. Thakare, the learned Additional Government Pleader waives notice for respondent No. 1.
(Urmila Joshi - Phalke, J.) (A.S. Chandurkar, J.) belkhede ::: Uploaded on - 08/07/2022 ::: Downloaded on - 09/07/2022 04:19:44 :::