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Bombay High Court

Nitin S/O Babarao Gohatre And Another vs Education Officer (Secondary) Zilla ... on 7 July, 2022

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                     1                                                     wp5.20221.odt

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                NAGPUR BENCH, NAGPUR

                                        WRIT PETITION NO. 5 OF 2022
        (Nitin s/o. Babarao Gohatre and another..vs.. The Education Officer (Sec.), zilla Parishad
                                                        Amravati and others)
    ------------------------------------------------------------------------------------------------------------------------------
    Office Notes, Office Memoramda of Coram,
    appearances, Court's orders of directions                                       Court's or Judge's orders.
    and Registrar's Orders.
    ------------------------------------------------------------------------------------------------------------------------------
                           Mr. N.R. Raut h/f Mr. N.B. Kalwaghe, Advocate for petitioners.
                           Mr. D.P. Thakare, Addl.G.P. for respondent No.1.

                          CORAM: A.S. CHANDURKAR AND URMILA JOSHI-PHALKE,JJ.

DATE : July 07, 2022 Issue notice to respondents, returnable after four weeks.

2. Mr. D.P. Thakare, the learned Additional Government Pleader waives notice for respondent No. 1.

(Urmila Joshi - Phalke, J.) (A.S. Chandurkar, J.) belkhede ::: Uploaded on - 08/07/2022 ::: Downloaded on - 09/07/2022 04:19:44 :::