Supreme Court - Daily Orders
Vijay Ahuja vs State Nct Of Delhi And Anr. on 3 October, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(CRL.) NO.463 OF 2018
IN
SPECIAL LEAVE PETITION (CRL.) NO.6420 OF 2018
VIJAY AHUJA Petitioner(s)
VERSUS
STATE(NCT OF DELHI) AND ANOTHER Respondent(s)
O R D E R
1. This Review Petition has been filed against the order dated 20.08.2018 whereby the special leave petition was dismissed.
2. The applications seeking directions for hearing of the review petition in the open Court and for ad-interim ex-parte stay of the judgment and order dated 23.07.2018 passed by the High Court are rejected.
3. We have perused the Review Petition as well as the grounds in support of the Review Petition. In our opinion, no case for review of order dated 20.08.2018 is made out. Consequently, the Review Petition is dismissed.
3. Pending applications, if any, shall also stand disposed of.
........................J. (N.V.RAMANA) ........................J. Signature Not Verified (MOHAN M. SHANTANAGOUDAR) Digitally signed by SUKHBIR PAUL KAUR Date: 2018.10.04 NEW DELHI, 17:00:57 IST Reason:
October 03, 2018 ITEM NO.1006 SECTION II-C S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(Crl.) No. 463/2018 in SLP(Crl) No. 6420/2018 VIJAY AHUJA Petitioner(s) VERSUS STATE NCT OF DELHI AND ANR. Respondent(s) (WITH APPLICATIONS FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, EX-PARTE STAY AND APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 03-10-2018 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR By Circulation UPON perusing papers the Court made the following O R D E R The applications seeking directions for hearing of the review petition in the open Court and for ad-interim ex-parte stay of the judgment and order dated 23.07.2018 passed by the High Court are rejected.
The review petition is dismissed in terms of the signed order. Pending applications, if any, shall also stand disposed of.
(SUKHBIR PAUL KAUR) (RAJ RANI NEGI)
AR CUM PS ASSISTANT REGISTRAR
(Signed order is placed on the file)