Central Information Commission
Mrdayaram Jat vs Rural / Gramin Banks on 18 November, 2015
Central Information Commission, New Delhi
File No. CIC/MP/A/2014/002195/SH
Right to Information Act2005Under Section (19)
Date of hearing : 18th November 2015
Date of decision : 18th November 2015
Name of the Appellant : Shri Daya Ram Jat,
110, Shree Veer Teja Jat Kisan Hostel,
Veer Durga Das Nagar, PalliMarwar,
Rajasthan 306401
Name of the Public : Central Public Information Officer,
Authority/Respondent Rajasthan Marudhara Gramin Bank,
Prakshal Complex, 1st Floor, In front of Jalore Club, Hospital Circle, DisttJalore, Rajasthan343001 The Appellant was not present.
On behalf of the Respondents, Shri P.N. Bhat, Regional Manager was present at the NIC studio, Jalore.
Information Commissioner : Shri Sharat Sabharwal This matter, pertaining to an RTI application dated 21.5.2014 filed by the Appellant, seeking information on six points regarding the branches opened between 1.1.2014 to CIC/MP/A/2014/002195/SH 31.3.2014 and related details, came up today. The Appellant was not present in spite of a written notice having been sent to him. The Respondents stated that the above application was not received by them. Accordingly, a copy of the RTI application dated 21.5.2014 is enclosed with this order. The CPIO is directed to respond to it, in keeping with the provisions of the RTI Act, within thirty days of the receipt of this order, under intimation to the Commission. Such information, as is provided, should be provided free of charge.
2. With the above directions, the appeal is disposed of.
3. Copies of this order be given free of cost to the parties.
Sd/ (Sharat Sabharwal) Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges prescribed under the Act to the CPIO of this Commission.
(Vijay Bhalla) Deputy Registrar CIC/MP/A/2014/002195/SH