Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1) in The Companies (Removal of Names of Companies from the Register of Companies) Rules, 2016

(1)In these rules, unless the context otherwise requires, -
(a)"Act" means the Companies Act, 2013 (18 of 2013);
(b)"Form" or "e-Form" means a non-electronic form or an electronic form annexed to these rules.