Bombay High Court
Abha Dastane-Rao And Anr. vs Prabhakar Deolankar And 2 Ors. on 5 December, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
64.TS.134.2023.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
TESTAMENTARY AND INTESTATE JURISDICTION
TESTAMENTARY SUIT NO. 134 OF 2023
IN
TESTAMENTARY PETITION NO. 219 OF 2023
Yogesh Kumar Ramdavar Vishwakarma .. Plaintiff
Versus
Rakesh Kumar Ramdavar Vishwakarma .. Respondent
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Mr. Rakesh Kumar Vishwakarma, Respondent present in-person.
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CORAM : MILIND N. JADHAV, J.
DATE : DECEMBER 05, 2025.
P.C.:
1. Mr. Rakesh Kumar Vishwakarma appears in-person. He informs that he would like to give appropriate instructions to his Advocate who is not present. Hence, stand over to 23rd January 2026.
[ MILIND N. JADHAV, J. ] Ajay Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE UGALMUGALE Date:
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