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Bombay High Court

Abha Dastane-Rao And Anr. vs Prabhakar Deolankar And 2 Ors. on 5 December, 2025

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                         64.TS.134.2023.doc

Ajay

                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        TESTAMENTARY AND INTESTATE JURISDICTION

                                         TESTAMENTARY SUIT NO. 134 OF 2023
                                                       IN
                                       TESTAMENTARY PETITION NO. 219 OF 2023

            Yogesh Kumar Ramdavar Vishwakarma                                   .. Plaintiff
                 Versus
            Rakesh Kumar Ramdavar Vishwakarma                                   .. Respondent

                                     ....................
             Mr. Rakesh Kumar Vishwakarma, Respondent present in-person.
                                                     ....................

                                                         CORAM            : MILIND N. JADHAV, J.

DATE : DECEMBER 05, 2025.

P.C.:

1. Mr. Rakesh Kumar Vishwakarma appears in-person. He informs that he would like to give appropriate instructions to his Advocate who is not present. Hence, stand over to 23rd January 2026.

[ MILIND N. JADHAV, J. ] Ajay Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE UGALMUGALE Date:

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