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State of Madhya Pradesh - Section

Section 13 in The M.P. Borstal Rules, 1960

13. Employment of inmates and disposal of proceeds of their labour.

(a)Such industries as the Superintendent, with the approval of the Inspector General of Prisons, considers suitable shall be taught to the inmates under the guidance of specially trained instructors.
(b)The Director of Industries in the case of industrial operations and the Director of Agriculture in the case of agricultural operations shall depute officers of their respective departments to inspect the Borstal Institution, from time to time, and submit a report to the Inspector General of Prisons.
(c)In deciding on the particular industry which any inmate is to be taught the Superintendent shall take into consideration the inmate's previous training, his social status, his physical and mental capabilities and his inclination.
(d)The Instructor in the educational section and workshops shall maintain registers showing the progress made by each inmate. These registers shall be produced before the Superintendent once a month.
(e)The Superintendent shall personally supervise the kind of work which each inmate is called upon to perform. Articles manufactured in a Borstal Institution shall be sold at market rates and the proceeds shall be credited to Government. All inmates, provided they are medically fit shall be required to labour for 7½ hours every working day. The day's programmed for ordinary, star and special star grades shall be as follows :
From 1st March to 25th July
Unlocking 5.30 a.m. Morning meal, latrine parade, etc.
6-30 to 7-00 Drill
7-00 to 7-30 Distribution of labour, tools, materials, etc.
7-30 to 9-30 Institution work at trade or maintenance duties.
9-30 to 11-00 School
11-00 to 2-30 p.m. Mid-day meal, bath and rest.
2-30 to 5-00 Work.
5-00 to 5-30 Latrine parade.
5-30 to 6-30 Games and bath.
6-30 to 7-30 Evening meal.
7-30 to 9-00 School, reading and indoor games.
Number of hours of work Four and a half.
Number of hours of school Three.
From 16th July to the end of February
Unlocking 6.00 a.m. Morning meal, latrine parade, etc.
7-00 to 7-30 Drill
7-30 to 8-00 Distribution of labour, tools, materials, etc.
8-00 to 10-30 Institution work at trade or maintenance duties.
10-30 to 11-30 School
11-30 to 1-30 p.m. Mid-day meal, bath and rest.
1-30 to 4-00 Work.
4-00 to 5-00 Games.
5-00 to 7-00 Evening meal, bath and latrine parade, etc.
7-00 to 8-30 School.
Number of hours of work Five.
Number of hours of School Two and half.