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Madhya Pradesh High Court

Smt. Gurpreet Kour vs Ashok Singh Jadon on 11 May, 2018

            THE HIGH COURT OF MADHYA PRADESH
                        MA-214-2018
                    (SMT. GURPREET KOUR Vs ASHOK SINGH JADON)


   2
   Gwalior, Dated : 11-05-2018
         Shri Deepak Gupta, learned counsel for the appellant to take
   steps with correct address and PF by RAD mode, for service upon
   respondents within seven working days. The notice be made

returnable within four weeks.

e sh (VIVEK AGARWAL) ad JUDGE Pr a hy Rks ad M of Digitally signed by R. K. SHARMA Date: 2018.05.14 10:21:14 +05'30' rt ou C h ig H