Madhya Pradesh High Court
Smt. Gurpreet Kour vs Ashok Singh Jadon on 11 May, 2018
THE HIGH COURT OF MADHYA PRADESH
MA-214-2018
(SMT. GURPREET KOUR Vs ASHOK SINGH JADON)
2
Gwalior, Dated : 11-05-2018
Shri Deepak Gupta, learned counsel for the appellant to take
steps with correct address and PF by RAD mode, for service upon
respondents within seven working days. The notice be made
returnable within four weeks.
e sh (VIVEK AGARWAL) ad JUDGE Pr a hy Rks ad M of Digitally signed by R. K. SHARMA Date: 2018.05.14 10:21:14 +05'30' rt ou C h ig H