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Union of India - Section

Section 4 in The Import of Cotton Into India Regulations, 1972

4.

The rate referred to in Clause (c) of sub-paragraph (i) of paragraph 3, shall be Rs. 12.25 per square bale and Rs. 5.25 per round bale at Bombay and Rs. 8.00 per square bale and Rs. 5.50 per round bale at Cochin, Rs. 5.00 per square bale and Rs. 3.50 per round bale at Tuticoria and Rs. 7.44 per square bale and Rs. 5.00 per round bale at Calcutta Docks and Rs. 8.00 per square bale and Rs. 5.50 per round bale at Madras Docks and Rs. 7.70 per square bale and Rs. 5.25 per round bale at Bhavnagar Docks.
(i)An additional charge of Rs. 3.61 per bale shall be recovered on account of landing, river dues and discharge at Calcutta;
(ii)in cases ion which the importer has failed to furnish information in accordance with Clause (a) of sub-paragraph (I) of paragraph 3 each of the rates hereafter prescribed shall be increased by Rs. 2.00 per bale;
(iii)the minimum fee for the fumigation of any cotton imported at any one time on a single ship shall be rupees two hundred and ten, and when such minimum fee is leviable it shall if there is more than one consignee be distributed among the consignees in proportion to the amount of their respective consignments.