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[Cites 0, Cited by 2] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(a) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994

(a)the Appropriate Authority concerned, or any officer authorised in this behalf by the Central Government or State Government, as the case may be, or the Appropriate Authority; or