Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 21 in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010 21. Time at start of ballasting. (H)Discharge of ballast water from cargo tanks
