Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(2)The pattern and duration of courses, curricular syllabus courses of instruction, time table and textbooks of minority schools, shall, be regulated by the Government by issue of orders, from time to time.