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[Cites 0, Cited by 0] [Section 9F] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9F(2) in Andhra Pradesh Minor Mineral Concession Rules, 1966

(2)The Earnest Money Deposit (EMD) of an unsuccessful bidders / tenderer except the first, second and third shall be refunded/returned by the Assistant Director of Mines & Geology concerned as early as possible i.e. within 15 days from the date of conducting the auctions.