Section 27(2)(b) in The Government Of Union Territories Act, 1963

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(b) in The Government Of Union Territories Act, 1963

(b)the sums required to meet other expenditure proposed to be made from the Consolidated Fund of the Union territory; and shall distinguish expenditure on revenue account from other expenditure.

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Union of India - Subsection

Section 27(2)(b) in The Government Of Union Territories Act, 1963