Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 53 in Orissa State Financial Corporation (Staff) Regulations, 1975

53. Appeals not to be addressed to Directors of the State Government.

- Appeals shall not be addressed to the Ministers or officers of the State Government, or to the Directors of the Board personally and any such action shall be deemed to be a breach of discipline.