Tvl.Sgs Products vs The State Of Tamil Nadu on 16 February, 2017

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Madras High Court

Tvl.Sgs Products vs The State Of Tamil Nadu on 16 February, 2017

Bench: Rajiv Shakdher

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 16.02.2017
  CORAM:
THE HONOURABLE MR. JUSTICE RAJIV SHAKDHER
W.P.No.40900 of 2016
and W.M.P.No.34894 of 2016

Tvl.SGS Products,
rep by its Proprietor Mr.S.G.Sekar
No.213, Rajiv Nagar,
Vanagaram, Chennai  77.						... Petitioner	
vs.  
1.The State of Tamil Nadu
   rep by the Secretary to Government,
   Commercial Taxes and Registration Department,
   Fort St.George, Chennai  9.

2.The Commercial Tax Officer,
   Vanagaram Assessment Circle,
   No.167-B, MTH Road,
   Villivakkam, Chennai  49.					... Respondents

	Writ Petition filed under Article 226 of the Constitution of India, praying for the issuance of a writ of certiorarified mandamus calling for the records on the file of the 2nd respondent in TIN 33441344124/2013-14 dated 06.10.2016 and to quash the same and direct the 2nd respondent not to apply the proviso to Section 19(2)(v) of the Tamil Nadu Value Added Tax Act to the petitioner herein inasmuch as the petitioner is a manufacturer of goods in the State of Tamil Nadu.
		For Petitioner   	 : Mr.D.Vijayakumar				
		For Respondents	: Mr.S.Kanmani Annamalai,
					  Additional Government Pleader


O R D E R

1. Learned counsel for the parties have agreed that the issue raised in the captioned Writ Petition is covered by a judgment of this Court dated 06.02.2017, passed in a batch of Writ Petitions, the lead Writ Petition being: W.P.No.7969 of 2014, titled: M/s.Everest Industries Limited, rep. by its Senior Manager, Finance V. The State of Tamil Nadu, rep. by its Secretary, Commercial Taxes Department and another.

2. Accordingly, the Writ Petition is allowed and the impugned order is set aside, in terms of the judgment delivered in the aforementioned batch of Writ Petitions.

3. Resultantly, the connected Miscellaneous Petition is closed. However, there shall be no order as to costs.

va									16.02.2017

To

1.The Secretary to Government,
   State of Tamil Nadu,

Commercial Taxes and Registration Department, Fort St.George, Chennai 9.

2.The Commercial Tax Officer, Vanagaram Assessment Circle, No.167-B, MTH Road, Villivakkam, Chennai 49.

RAJIV SHAKDHER,J.

va W.P.No.40900 of 2016 and W.M.P.No.34894 of 2016 16.02.2017 http://www.judis.nic.in

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