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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(2) in The Bombay Forest Rules, 1942

(2)Notwithstanding anything contained in sub-rule (1) the period of a licence to hunt and shoot on the plateau of Matheran and Garbut only shall be limited to one month. The Round Forester, Matheran, may receive the fees mentioned in sub-rule (2) of rule 19 and issue a. temporary permit to an applicant for a licence pending receipt of the licence from the Conservator of Forests, Central Circle.