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State of Rajasthan - Section

Section 24 in The Rajasthan Minor Mineral Concession Rules, 1986

24. Register of quarry licence applications and quarry licences.

(1)A register of quarry licence application shall be maintained in the office of the concerned Mining Engineer/Assistant Mining Engineer in the Form No. 6.
(2)A register of quarry licences shall be maintained in the office of the concerned Mining Engineer/Assistance Mining Engineer in the Form No. 7.