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State of Jammu-Kashmir - Section

Section 14 in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

14. Notification of proposal to grant licence.

- Before granting a licence under section 14, the Commission shall publish a notice in two daily newspapers, including one Urdu daily having wide circulation in the area for which the licence is sought, stating the name of the person to whom it proposes to issue the licence;